LAWS(MANIP)-2019-4-31

MD. RASHID AHAMAD Vs. STATE OF MANIPUR

Decided On April 01, 2019
Md. Rashid Ahamad Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Ms. Kunjeshori, learned counsel appearing for the petitioner and Mr. S. Napolean, learned Government Advocate appearing for the respondents.

(2.) The prayer in the writ petition is as follows :

(3.) The impugned order dated 05.01.2015 reads as follows :