LAWS(MANIP)-2019-8-33

O. MILAN SINGH Vs. STATE OF MANIPUR

Decided On August 17, 2019
O. Milan Singh Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Ms. Th. Babita, learned counsel appearing for the petitioner and Mr. RK. Umakanta, learned G.A. appearing for the respondents.

(2.) Prayer in the writ petition reads as follows :

(3.) The proceeding dated 23.10.2008 reads as follows :