LAWS(MANIP)-2019-3-15

ADHIKARIMAUYUM BINASHAKHI DEVI Vs. STATE OF MANIPUR

Decided On March 05, 2019
Adhikarimauyum Binashakhi Devi Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Mr. Y. Nirmolchanda, learned senior counsel assisted by Mr. L. Raju, learned counsel appearing for the petitioner, Mr. S. Nepolean, learned G.A. appearing for the State and Mr. S. Suresh, learned ASG appearing for the Union.

(2.) Prayer in the writ petition reads as follows :

(3.) The impugned proceeding dated 29.08.2007 reads as follows :