LAWS(MANIP)-2019-8-32

A. SANATOMBA SINGH Vs. STATE OF MANIPUR

Decided On August 17, 2019
A. Sanatomba Singh Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Mr. Romendro, learned counsel appearing for the petitioner and Mr. Athouba, learned G.A. appearing for the respondents.

(2.) Prayer in the writ petition reads as follows :

(3.) This writ petition has been filed by one, Mr. A. Sanatomba Singh, President, Ward Development Committee Members' Association, Thoubal Municipal Council, Thoubal.