SOUGAIJAM PROMODINI DEVI Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. A. Bimol, learned senior counsel appearing for the petitioners and Mr. S. Nepolean, learned G.A. appearing for the respondents.

(2.) Prayer in the writ petition reads as follows :

(3.) This writ petition has been filed, since the claim of the petitioners was not considered by the authority.