LAWS(MANIP)-2019-4-1

CHUNGKHAM TARATOMBI LEIMA Vs. AKOIJAM JHALAJIT SINGH (DR.)

Decided On April 26, 2019
Chungkham Taratombi Leima Appellant
V/S
Akoijam Jhalajit Singh (dr.) Respondents

JUDGEMENT

(1.) Heard Mr. Shreeji Bhavsar, and Mr. M. Rakesh, learned counsel for the applicants. Heard also Mr. Jayant Sud, learned Sr. Counsel assisted by Mr. Honeykhana, learned counsel as well as Mr. S. Biswajit, learned counsel for the respondents/petitioners. Heard also Mr. W. Darakeshwar, learned Sr. Panel Counsel, for the CBI.

(2.) This petition has been filed by the petitioner seeking to implead her as respondent No. 2 in Criminal Petition No. 6 of 2017 preferred by the first respondent.

(3.) Criminal Petition No. 6 of 2017 has been filed by the first respondent herein seeking the following reliefs: