(1.) Heard Mr.Kh.Binoykumar, learned senior counsel for the petitioner and Mr.S.Samarjeet, learned CGC for the respondents No. 1, 2 and 3.
(2.) The prayers in this writ petition are extracted as under:-
(3.) The facts relevant for deciding the case are as below:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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