N. LASMON SINGH Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. N. Surendrajit, learned counsel for the petitioner. Also heard Mr. Sukumar, learned GA appearing on behalf of all the respondents.

(2.) By this writ petition, the petitioner is praying for implementation of the order dated 16-12-2016 passed by this Court in WP(C) No. 1008 of 2016.

(3.) The order dated 16-12-2016 passed in WP(C) No. 1008 of 2016 reads as follows: