LAWS(MANIP)-2019-6-11

BAHARUL ISLAM Vs. STATE OF MANIPUR

Decided On June 14, 2019
BAHARUL ISLAM Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) The prayer in W.P(C) No.239 of 2013 read as follows.

(2.) The prayer in W.P(C) No.281 of 2014 read as follows.

(3.) The prayer in W.P(C) No.474 of 2014 read as follows.