R.K. JILLASANA SINGH Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. Juno Rahaman, learned counsel appearing for the petitioner and Mr. Athouba Kh., learned GA appearing for the respondents.

(2.) The prayer in W.P. (C) No. 895 of 2013 reads as follows:

(3.) It is pointed out by Mr. Athouba Kh., learned GA that the same petitioner filed W.P. (C) No. 643 of 2014 to dispose of the representation dated 05.08.2014 and the writ petition was disposed of on 08.09.2014 with the direction to the respondents to consider the representation.