STATE OF MANIPUR Vs. A. BIRENDRA SINGH

JUDGEMENT

(1.) The State has filed this appeal challenging the order of the learned Single Judge dated 25.10.2018 passed in W.P(C) No.144 of 2018.

(2.) Heard Mr. N.Kumarjit, learned Advocate General assisted by Mr. P.Tamphamani, junior counsel for the appellants and Mr. Th.Khagemba, learned counsel for the principal respondent/writ petitioner.

(3.) THE FACTS IN BRIEF.