RAMTHANG HUNGYO Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. Khalter Khampa, learned counsel for the petitioner.

(2.) The review petition has been filed seeking review of the order passed on 27.5.2019 in PIL No. 20 of 2019. The reason for filing review petition is at para No.19 of the review petition which is quoted as below:-

(3.) The relevant portion of the Guidelines on Members of Parliament Local Area Development Scheme (MPLADS) at para No.3.3.1 reads as follows:-