K.AREI Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Mr. L. Raju, learned counsel appearing for the petitioners, Mr. S. Nepolean, learned G.A. appearing for the State and Ms. Kramasori, learned counsel appearing for the Accountant General, Manipur.

(2.) Prayer in W.P. (C) No. 716 of 2009 reads as follows:

(3.) The proceeding dated 09.11.2009 is extracted for better clarity :