LAWS(MANIP)-2019-9-18

Z. KARIUSUNGBOU Vs. Z. DINORNBOU

Decided On September 05, 2019
Z. Kariusungbou Appellant
V/S
Z. Dinornbou Respondents

JUDGEMENT

(1.) Heard Mr. H.S.Paonam, learned senior counsel for the appellant and Mr. N.Kumarjit, learned Advocate General for the State respondents and Mr.Julius Riamei, learned counsel for the private respondent.

(2.) The appeal has been filed challenging the order dated 29.07.2019 passed in MC (W.P(C) No.186 of 2019 (Ref:- W.P(C) No.1110 of 2018 and it reads as follows:-

(3.) The prayers of the writ petition are as follows:-