SANJENBAM MOMON SINGH Vs. KONTHOUJAM PAKA SINGH

JUDGEMENT

(1.) This appeal has been filed against the order dated 11.12.2018 passed in Judicial Miscellaneous Case No.214 of 2018 on the File of Civil Judge, Senior Division, Imphal East.

(2.) The appellant is the petitioner/objector and the respondents are respondents in Judicial Miscellaneous Case No.214 of 2018.

(3.) Judicial Miscellaneous Case No.214 of 2018 has been filed by the petitioner under Order 21, Rule 58 of CPC seeking to release agricultural land under Patta No.659 covered by Dag. No.1002/1365 measuring 0.93 acre situated at No.81, Moidangpok standing in the name of the appellant.