(1.) The PIL focuses on the following issues:-
(2.) Heard Mr. K.Aaron, learned counsel for the petitioner as well as Mr.N.Kumarjit, learned AG for the State.
(3.) Learned counsel refers to Sections 3 and 6 of the Act which are extracted as under.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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