LAWS(MANIP)-2019-8-50

COMMISSIONER, NAVODAYA VIDAYALA SAMITI Vs. A. ATHIA

Decided On August 16, 2019
Commissioner, Navodaya Vidayala Samiti Appellant
V/S
A. Athia Respondents

JUDGEMENT

(1.) The prayers in this writ petition are as follows:-

(2.) Admit.

(3.) Heard Mr. S.Samarjeet, learned CGC for the petitioners as well as Mr.Thoi Thoi Meetei, learned counsel for the respondent.