NARESHKUMAR LAISHRAM Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Shri H.S. Paonam, learned Senior Advocate appearing for the review petitioners and Shri N. Kumarjit, learned Advocate General, Manipur appearing for the respondents.

(2.) The instant review petition has been filed by the review petitioners who were appointed as LDCs only, against the judgment and order dated 24/07/2018 passed by this Court in WP(C) No. 908 of 2017.

(3.) It may be noted that the said judgment and order dated 24-07 2018 was delivered by this Court allowing the WP(C) No.908 of 2017 in part wherein both the VLWs and LDCs who were appointed, are the petitioners. The review petition being RP No.7 of 2018 filed in respect of the VLWs has been disposed of by this Court on 15-03-2019, the relevant paragraphs of which are as under: