(1.) Heard Mr. L.Sevananda Sharma, learned counsel for the petitioner and Mr. S.Nepolean, learned Government Advocate for the State respondents.
(2.) The prayers in this PIL are as follows:-
(3.) In this PIL, the Court ordered notice on 21.02.2018. The order reads as under:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN