LAWS(MANIP)-2019-8-34

MAISNAM IBOHAL SINGH Vs. HIDAM SHAMU SINGH

Decided On August 17, 2019
Maisnam Ibohal Singh Appellant
V/S
Hidam Shamu Singh Respondents

JUDGEMENT

(1.) Heard Mr. Y. Johnson, learned counsel appearing for the petitioner and Ms. Yaipharembi, learned counsel appearing for the respondents.

(2.) This civil revision petition has been filed against the order dated 05.12.2018 passed in Original Suit No. 85 of 2013. The impugned order dated 05.12.2018 reads as follows :

(3.) The petitioner is plaintiff in the O.S. No. 85 of 2018 and the prayer in the suit reads as follows :