LAWS(MANIP)-2018-6-8

LHAIKHOCHIIN Vs. STATE OF MANIPUR

Decided On June 20, 2018
Lhaikhochiin Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Shri Ph. Sanajouba, learned counsel appearing for the petitioner; Shri Th. Vashum, learned Government Advocate appearing for FR/NFR Respondent Nos. 12 and Shri S. Suresh, learned ASG appearing for Respondent No. 3.

(2.) The order of detention dated 15/1/2018 passed by the District Magistrate,