THANGJAM LAKUMAR SINGH Vs. NAOREM (N) IBEMHAL DEVI

JUDGEMENT

(1.) Heard Mr. A. Sachikumar, learned counsel appearing for the petitioner. None appears for the respondents.

(2.) This matter was heard on 5/9/2018 and adjourned for appearance of counsel for the respondents. A request was made to the petitioner's counsel to inform the other side and he has filed an affidavit dtd. 6/9/2018. Para 2 of that reads as follows: -

(3.) Since respondent's counsel is not present today despite sufficient opportunity being given, the Court has no other option except to proceed with the matter.