(1.) Heard Mr. I. Dening, learned counsel appearing for the petitioner and Mr. Athouba Khaidem, learned P.P. appearing for the State.
(2.) Prayer in the petition are as follows :
(3.) Brief facts the case are as follows :
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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