STATE OF MANIPUR Vs. EAGLE ENTERPRISES

JUDGEMENT

(1.) Heard Shri A. Mohendro, learned Advocate assisted by Shri David Boon, learned Advocate appearing for the appellants and Shri H.S. Paonam, learned Senior Advocate assisted by Shri N. Bipin, learned Advocate for the respondents.

(2.) The present regular first appeal is directed against the judgment and order dated 6/3/2008 passed by the learned Additional DistrictSessions Judge (FTC), Manipur East.

(3.) Whether the plaintiffs is entitled the reliefs claimed?"