LAWS(MANIP)-2018-9-19

LAISHRAM SUDHIR SINGH Vs. KUMAM (O) DAMAYENTI DEVI

Decided On September 26, 2018
Laishram Sudhir Singh Appellant
V/S
Kumam (O) Damayenti Devi Respondents

JUDGEMENT

(1.) Heard Mr. N. Umakanta, learned counsel appearing for the revision petitioner and Mr. A. Jagjit, learned counsel appearing for the respondents.

(2.) The civil revision petition has been filed challenging the order dtd. 2/3/2017 passed by the Civil Judge Senior Division, Imphal West in Judl. Misc. Case No. 343 of 2016 Ref:- Original (Declaration) Suit No. 68 of 2013 (75/13), which reads as follows:

(3.) At the outset, it has to be pointed out that Judicial Misc. Case no. 343 of 2016 in Original (Declaration) Suit No. 68 of 2013 (75/13) has been disposed of by a cryptic order as has been recorded above.