LAWS(MANIP)-2018-9-4

MOIRANGMAYUM IBOHAL SINGH Vs. UNION OF INDIA

Decided On September 24, 2018
Moirangmayum Ibohal Singh Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) The prayer in this PIL is as follows:

(2.) The grievance of the petitioner is at para (3), (4), (5) and (6) of the petition which

(3.) To support his plea of confusion, the petitioner has annexed annexure A/1, the Prime Minister's first Mann Ki Baat to the Nation on Radio, containing 316 pages (316 x 3 = 948 pages). These are text messages of the address on various dates and as per this compilation, it is from 10.2014 to 26.08.2018.