MAISNAM BRAJNEWB SINGH Vs. STATE OF MANIPUR

Referred Judgements :-

ASHA KAUL VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
STATE OF BIHAR VS. KAMESHWAR PRASAD SINGH [REFERRED TO]
STATE OF HARYANA VS. STATE OF PUNJAB [REFERRED TO]
YOGESH KUMAR VS. GOVERNMENT OF NTC DELHI [REFERRED TO]
UNION OF INDIA VS. INTERNATIONAL TRADING COMPANY [REFERRED TO]
STATE OF UTTAR PRADESH VS. JOHRI MAL [REFERRED TO]
SEC A P PUBLIC SERVICE COMMISSION VS. B SWAPNA [REFERRED TO]
STATE OF KARNATAKA VS. ALL INDIA MANUFACTURERS ORGANIZATION [REFERRED TO]
MUKUL SAIKIA VS. STATE OF ASSAM [REFERRED TO]
RAKHI RAY VS. HIGH COURT OF DELHI [REFERRED TO]
FULJIT KAUR VS. STATE OF PUNJAB [REFERRED TO]
STATE OF ORISSA VS. RAJKISHORE NANDA [REFERRED TO]
EAST COAST RAILWAY VS. MAHADEV APPA RAO [REFERRED TO]
KRANTI ASSOCIATES PVT LTD VS. SH MASOOD AHMED KHAN [REFERRED TO]
SARUP SINGH VS. UNION OF INDIA [REFERRED TO]
K LAKSHMI VS. STATE OF KERALA [REFERRED TO]
RAJASTHAN STATE INDUSTRIAL DEVELOPMENT VS. SUBHASH SINDHI COOPERATIVE HOUSING SOCIETY [REFERRED TO]
BASAWARAJ VS. SPL. LAND ACQUISITION OFFICER [REFERRED TO]
KULWINDER PAL SINGH AND ANR. VS. STATE OF PUNJAB AND ORS. [REFERRED TO]
ANURAG KUMAR SINGH & ORS. VS. STATE OF UTTARAKHAND & ORS. [REFERRED TO]