LAWS(MANIP)-2017-10-5

ABDUL GANI KHAN Vs. STATE OF MANIPUR

Decided On October 31, 2017
ABDUL GANI KHAN Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Md. Jalaluddin, learned Senior Advocate appearing for the petitioner and Shri S. Niranjan, learned Addl. Government Advocate appearing for the respondents.