SHRI ACHOM THAMBALNGOU SINGH Vs. STATE OF MANIPUR

Referred Judgements :-

ASSOCIATED PROVINCIAL PICTURE HOUSES LTD. V. WEDNESBURY CORPN. [REFERRED TO]
ALEXANDER MACHINERY (DUDLEY) LTD. V. CRABTREE [REFERRED TO]
CIVIL SERVICE UNIONS V. MINISTER FOR CIVIL' [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR CIVIL SERVICE [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR CIVIL SERVICE [REFERRED TO]
COUNCIL OF CIVIL SERVICE UNIONS V. MINISTER FOR THE CIVIL SERVICE [REFERRED TO]
KARNATAKA STATE ROAD TRANSPORT CORPORATION,KSRTC (NWKRTC) V. B.S. HULLIKATTI [REFERRED TO]
RANGASWAMI V. STATE OF T.N. [REFERRED TO]
TUSHAR D. BHATT V. STATE OF GUJARAT [REFERRED TO]
UNION OF INDIA V. R.K. SHARMA [REFERRED TO]
CHARANJIT LAL CHOWDHARY VS. UNION OF INDIA [REFERRED TO]
HIND CONSTRUCTION AND ENGINEERING CO LIMITED VS. THEIR WORKMEN [REFERRED TO]
HINDUSTAN STEELS LIMITED ROURKELA VS. A K ROY [REFERRED TO]
MANAGEMENT OF THE FEDERATION OF INDIAN CHAMBERS OF COMMERCE AND INDUSTRY VS. THEIR WORKMAN SHRI R K MITTAL [REFERRED TO]
RAMA KANT MISRA VS. STATE OF UTTAR PRADESH [REFERRED TO]
BHAGAT RAM VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
VED PRAKASH GUPTA VS. DELTON CABLE INDIA PRIVATE LIMITED [REFERRED TO]
RAJINDER KUMAR KINDRA VS. DELHI ADMINISTRATION [REFERRED TO]
INDIAN EXPRESS NEWSPAPERS BOMBAY PRIVATE LIMITED BENNETT COLEMAN AND COMPANY LIMITED STATESMAN LIMITED KASTURI AND SONS LIMITED ANANDA BAZAR PATRIKA LIMITED VS. UNION OF INDIA [REFERRED TO]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED TO]
STATE OF MAHARASHTRA VS. M H MAZUMDAR [REFERRED TO]
SUPREME COURT EMPLOYEES WELFARE AS SOCIATION SUPREME COURT FOURTH CLASS EM PLOYEES WELFARE ASSOCIATION S P JAIN VS. UNION OF INDIA [REFERRED TO]
SUBHASH KUMAR VS. STATE OF BIHAR [REFERRED TO]
NAIK SARDAR SINGH VS. UNION OF INDIA [REFERRED TO]
U P FINANCIAL CORPORATION VS. GEM CAP INDIA PRIVATE LIMITED [REFERRED TO]
STATE BANK OF INDIA VS. SAMARENDRA KISHORE ENDOW [REFERRED TO]
TATA CELLULAR VS. UNION OF INDIA [REFERRED TO]
B C CHATURVEDI UNION OF INDIA VS. UNION OF INDIA [REFERRED TO]
STATE OF UTTAR PRADESH VS. ASHOK KUMAR SINGH [REFERRED TO]
STATE OF ANDHRA PRADESH VS. MCDOWELL AND CO [REFERRED TO]
STATE OF KARNATAKA VS. H NAGARAJ [REFERRED TO]
SANGFROID REMEDIES LIMITED VS. UNION OF INDIA [REFERRED TO]
KULDEEP SINGH VS. COMMISSIONER OF POLICE [REFERRED TO]
APPAREL EXPORT PROMOTION COUNCIL VS. A K CHOPRA [REFERRED TO]
ISHWAR DASS JAIN DEAD THR LRS VS. SOHAN LAL [REFERRED TO]
OM KUMAR VS. UNION OF INDIA [REFERRED TO]
DEVENDRA SWAMY VS. KARNATAKA STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
REGIONAL MANAGER U P S R T C ETAWAH VS. HOTI LAL [REFERRED TO]
CHAIRMAN AND MANAGING DIRECTOR UNITED COMMERCIAL BANK VS. P C KAKKAR [REFERRED TO]
MITHILESH SINGH VS. UNION OF INDIA [REFERRED TO]
KAILASH NATH GUPTA VS. ENQUIRY OFFICER R K RAI ALLAHABAD BANK [REFERRED TO]
DEV SINGH VS. PUNJAB TOURISM DEVELOPMENT CORPORATION LIMITED [REFERRED TO]
BHAGWAN LAL ARYA VS. COMMISSIONER OF POLICE DELHI [REFERRED TO]
MANAGEMENT OF KRISHNAKALI TEA ESTATE VS. AKHIL BHARATIYA CHAH MAZDOOR SANGH [REFERRED TO]
DIVISIONAL CONTROLLER KSRTC NWKRTC VS. A T MANE [REFERRED TO]
BHARAT FORGE CO LTD VS. UTTAM MANOHAR NAKATE [REFERRED TO]
MARUTI UDYOG LTD VS. RAM LAL [REFERRED TO]
EMPLOYERS MANAGEMENT COLLIERY BHARAT COOKING COAL LTD VS. BIHAR COLLIERY KAMGAR UNION [REFERRED TO]
MADHYA PRADESH ELECTRICITY BOARD VS. JAGDISH CHANDRA SHARMA [REFERRED TO]
CANARA BANK VS. V K AWASTHY [REFERRED TO]
V RAMANA VS. APSRTC [REFERRED TO]
UNION OF INDIA VS. GULAM MOHD BHAT [REFERRED TO]
HOMBE GOWDA EDN TRUST VS. STATE OF KARNATAKA [REFERRED TO]
STATE OF RAJASTHAN VS. MOHAMMED AYUB NAZ [REFERRED TO]
COMMISSIONER OF POLICE VS. SYED HUSSAIN [REFERRED TO]
STATE OF U P VS. SHEO SHANKER LAL SRIVASTAVA [REFERRED TO]
M P GANGADHARAN VS. STATE OF KERALA [REFERRED TO]
STATE OF BIHAR VS. AMRENDRA KUMAR MISHRA [REFERRED TO]
UNION OF INDIA VS. DWARKA PRASAD TIWARI [REFERRED TO]
REGIONAL MANAGER SBI VS. MAHATMA MISHRA [REFERRED TO]
DEPOT MANAGER A P S R T C VS. RAGHUDA SIVA SANKAR PRASAD [REFERRED TO]
U P STATE ROAD TRANSPORT CORPORATION VS. SHIVAJI [REFERRED TO]
INDIAN AIRLINES LTD VS. PRABHA D KANAN [REFERRED TO]
STATE OF KARNATAKA VS. AMEERBI [REFERRED TO]
MANAGEMENT OF COIMBATORE DISTRICT CENTRAL CO-OPERATIVE BANK VS. SECRETARY COIMBATORE DISTRICT CENTRAL CO OPERATIVE BANK EMPLOYEES ASSOCIATION [REFERRED TO]
STATE OF M P VS. SANJAY KUMAR PATHAK [REFERRED TO]
UTTAR HARYANA BIJLI VITRAN NIGAM LTD VS. SURJI DEVI [REFERRED TO]
STATE OF M P VS. HAZARILAL [REFERRED TO]
CHAIRMAN AND MD VSP VS. GOPARAJU SRI PRABHAKARA HARI BABU [REFERRED TO]
MANAGING DIRECTOR STATE BANK OF HYDERABAD VS. P KATA RAO [REFERRED TO]
STATE OF MEGHALAYA VS. MEEKEN SINGH N MARAK [REFERRED TO]
STATE OF PUNJAB VS. P L SINGLA [REFERRED TO]
EX-CONSTABLE RAMVIR SINGH VS. UNION OF INDIA [REFERRED TO]
GAMINI BALA KOTESWARA RAO VS. STATE OF A P [REFERRED TO]
CHAIRMAN CUM MANAGING DIRECTOR COAL INDIA LIMITED VS. MUKUL KUMAR CHOUDHURI [REFERRED TO]
ADMINISTRATOR UNION TERRITORY OF DADRA AND NAGAR HAVELI VS. GULABHIA M LAD [REFERRED TO]
CHAIRMAN ALL INDIA RAILWAY REC BOARD VS. K SHYAM KUMAR [REFERRED TO]
INDU BHUSHAN DWIVEDI VS. STATE OF JHARKHAND [REFERRED TO]
CHARANJIT LAMBA VS. COMMANDING OFFICER SOUTHERN COMMAND [REFERRED TO]
BABU VS. STATE OF KERALA [REFERRED TO]
MAHARASHTRA LAND DEVELOPMENT CORPORATION VS. STATE OF MAHARASHTRA [REFERRED TO]
STATE OF UTTAR PRADESH VS. J P SARASWAT [REFERRED TO]
SURENDRA PRASAD SHUKLA VS. STATE OF JHARKHAND [REFERRED TO]
SANJAY KUMAR SINGH VS. UNION OF INDIA [REFERRED TO]
UNION OF INDIA VS. BODUPALLI GOPALASWAMI [REFERRED TO]
COMMANDANT 22 BATTALION VS. SURINDER KUMAR [REFERRED TO]
KRUSHNAKANT B PARMAR VS. UNION OF INDIA [REFERRED TO]
CHANDRA KUMAR CHOPRA VS. UNION OF INDIA [REFERRED TO]
REGISTRAR GENERAL, PATNA HIGH COURT VS. PANDEY GAJENDRA PRASAD [REFERRED TO]
RAMANA V VS. ANDHRA PRADESH STATE ROAD TRANSPORT CORPORATION [REFERRED TO]
MANAGEMENT OF COIMBTORE DISTRICT CENTRAL CO OPERATIVE BANK VS. PRESIDING OFFICER LABOUR COURT [REFERRED TO]
UNION OF INDIA VS. S NARAIN SINGH [REFERRED TO]
S.R. TEWARI VS. UNION OF INDIA [REFERRED TO]
JAI BHAGWAN VS. COMMR. OF POLICE [REFERRED TO]
UNION OF INDIA VS. DATTA LINGA TOSHATWAD [REFERRED TO]
CHENNAI METROPOLITAN WATER SUPPLY AND SEWERAGE BOARD VS. T.T. MURALI BABU [REFERRED TO]
CHHEL SINGH VS. M.G.B. GRAMIN BANK PALI [REFERRED TO]
ASSOCIATE BUILDERS VS. DELHI DEVELOPMENT AUTHORITY [REFERRED TO]
UNION OF INDIA VS. P GUNASEKARAN [REFERRED TO]
SHABNAM VS. STATE OF U P [REFERRED TO]
UNION OF INDIA VS. DILER SINGH [REFERRED TO]
CENTRAL INDUSTRIAL SECURITY FORCE & ORS. VS. ABRAR ALI [REFERRED TO]