MOIRANGTHEM RAGHUMANI SINGH Vs. MANIPUR PUBLIC SERVICE COMMISSION

JUDGEMENT

(1.) Heard Shri Kh. Tarunkumar, the learned counsel appearing for the petitioner; Shri I. Lalitkumar, the learned Sr. Advocate assisted by Shri Rojeshon, the learned counsels appearing for the MPSC and Smt. Th. Sobhana, the learned Government Advocate appearing for the State respondents. FR/NFR

(2.) The instant writ petition has been filed by the petitioner praying for quashing/setting aside the impugned letter dated 20-09-2007 issued by the Manipur Public Service Commission (hereinafter referred to as "the MPSC"). Another prayer made in the petition is to direct the respondents to hold a special/fresh DPC for appointment on promotion to the post of Librarian of the Government College.