LAWS(MANIP)-2026-2-12

KHANGRAKPAM JATISHWOR SINGH Vs. STATE OF MANIPUR

Decided On February 02, 2026
Khangrakpam Jatishwor Singh Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Today, captioned matter was referred to mediation vide an order of this Court dtd. 17/11/2025 which reads as follows:

(2.) Today, captioned matter is listed under the cause list caption 'FOR MEDIATION REPORT'.

(3.) In the hearing today, Mr. Dayali Elangbam, learned counsel on record for appellant and Mr. W. Niranjit, learned State counsel for all the three respondents are before this Court. Both learned counsel submit in one voice in unison that mediation was successful.