THANG JA THANG HAOKIP Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Mr. Tungrei Ngakang, learned counsel on record for writ petitioners in all 5(five) captioned 'Writ Petitions' ('WPs' in plural and 'WP' in singular for the sake of brevity and convenience) is before this Court.

(2.) Learned counsel for writ petitioners submits that the captioned 5 WPs are directly and squarely covered by a common judgement/order dtd. 11/3/2026 made in W.P.(Cril.) Nos. 4 to 7 of 2026.

(3.) Learned counsel for writ petitioners has placed before this Court a copy of the aforesaid common judgement/order dtd. 11/3/2026 in W.P.(Cril.) Nos. 4 to 7 of 2026 and reproduction of the same is as follows: