CHINGSUBAM IBOCHA MEETEI Vs. HIGH COURT OF MANIPUR

JUDGEMENT

(1.) Heard Mr. H. Maipaksana, learned counsel appearing for the petitioner.

(2.) Issue notice, returnable within four weeks.

(3.) Mr. Rustam, learned counsel assisting Mr. Kh. Tarunkumar, learned senior counsel entered appearance and accepts notice on behalf of respondent No. 1 and Mr. Shyam Sharma, learned GA entered appearance and accepts notice on behalf of the respondents No. 2, 3 and 4, hence no formal notice is called for.