(1.) Heard Mr. Ng. Jotindra Luwang, learned counsel appearing for the petitioner.
(2.) Issue notice, returnable within 3(three) weeks.
(3.) As Mrs. L. Monomala, learned G.A., entered appearance and accepts notice on behalf of all the respondents, no formal notice is called for.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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