LAWS(MANIP)-2025-5-3

MD. ASRAF ALI Vs. STATE OF MANIPUR

Decided On May 09, 2025
Md. Asraf Ali Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Ms. Rinika Maibam, learned counsel appearing for the petitioners and Mr. Shyam Sharma, learned GA appearing for the respondents.