MEKHULSHIM TONTANGA MARING Vs. UNION OF INDIA

JUDGEMENT

(1.) Heard Mr. Serto T. Kom, learned counsel appearing for the applicant, Mr. Nongdamba, learned counsel appearing for the Union of India, Mr. Dimalkumar Haobam, learned counsel appearing for the State and Mr. H. Ishwarlal, learned senior counsel appearing for the respondent No. 5.

(2.) The present application has been filed with the following prayer:

(3.) Brief fact of the case is that the connected main petition was filed on the following grounds: