TILOTAMA DEVI Vs. REGIONAL INSTITUTE OF MEDICAL SCIENCES

JUDGEMENT

(1.) Heard Mr. HS. Paonam, learned senior counsel appearing for the petitioners and Mr. Kh. Samarjit, learned DSGI appearing for the respondents.

(2.) The present petitions have been instituted with the following prayer:

(3.) Vide order dated 09.12.20215 of this Court, since the issues involved in W.P.(C) No. 125 of 2014 and W.P.(C) No. 112 of 2015 are similar in nature, the cases have been clubbed together and therefore, the said cases are taken up together for disposal.