LISHAM ANILKUMAR SINGH Vs. KANGJAM JAYANTA SINGH

Referred Judgements :-

RAFIQ VS. MUNSHILAL [REFERRED TO]
G RAMEGOWDA MAJOR BASAVALINGAPPA VS. SPECIAL LAND ACQUISITION OFFICER BANGALORE:SPECIAL LAND ACQUISITION OFFICER BANGALORE [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
SHALINI VS. KURUKSHETRA UNIVERSITY [REFERRED TO]
RAM NATH SAO ALIAS RAM NATH SAHU VS. GOBARDHAN SAO [REFERRED TO]
INDIAN OIL CORPORATION LTD VS. SUBRATA BORAH CHOWLEK [REFERRED TO]
ESHA BHATTACHARJEE VS. MANAGING COMMITTEE OF RAGHUNATHPUR NAFAR ACADEMY [REFERRED TO]
GOVERNING BODY,L.P. SHAHI COLLEGE, PATNA AND ANR. VS. SMT. SEEMA MISHRA & ORS. [REFERRED TO]
UNION OF INDIA VS. N.MURUGESAN [REFERRED TO]