LAWS(MANIP)-2024-12-2

JITING KOM Vs. UNION OF INDIA

Decided On December 07, 2024
Jiting Kom Appellant
V/S
UNION OF INDIA Respondents

JUDGEMENT

(1.) Heard Mr. M. Ibotombi Singh, learned counsel appearing for the petitioner and Mr. W. Darakishwor, learned Sr. PCCG appearing for the respondent.