LAWS(MANIP)-2023-7-3

THONGRAM BINOY SINGH Vs. HEMAM ASHA DEVI

Decided On July 28, 2023
Thongram Binoy Singh Appellant
V/S
Hemam Asha Devi Respondents

JUDGEMENT

(1.) Heard Mr. Th. Loyangamba, learned counsel for the applicant; and Mr. Anjan Prasad Sahu, learned counsel for the respondent.