MAISNAM LUKHOI SINGH Vs. STATE OF MANIPUR

JUDGEMENT

(1.) Heard Dr. RK Deepak, learned senior counsel assisted by Mr. L. Rajesh Singh, learned counsel appearing for the petitioners.

(2.) Issue notice, returnable within three weeks.

(3.) Mr. M. Devananda, learned Addl. AG assisted by Ms. Jyotsana, learned counsel entered appearance and accepts notice on behalf of respondent Nos. 1 to 3 and Mr. S. Kaminikumar, learned CGSC entered appearance and accepts notice on behalf of respondent No. 5, hence, no formal notice is called for in respect of the said respondents.