HAOKHOLET KIPGEN Vs. NGAMTHAGN HAOKIP

Referred Judgements :-

V.S.ACHUTHANANDAN VS. P.J.FRANCIS AND ANR [REFERRED TO]
MAYAR (H.K.) LTD. AND ORS. VS. OWNERS AND PARTIES,VESSEL M.V. FORTUNE EXPRESS [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
UDHAV SINGH VS. MADHAV RAO SCINDIA [REFERRED TO]
CHARAN LAL SAHU NEM CHANDRA JAIN CHARAN SINGH VS. GIANI ZAIL SINGH:GIANI ZAIL SINGH:GIANI ZAIL SINGH [REFERRED TO]
AZHAR HUSAIN VS. RAJIV GANDHI [REFERRED TO]
D RAMACHANDRAN VS. R V JANAKIRAMAN [REFERRED TO]
HARI SHANKER JAIN VS. SONIA GANDHI [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
SWAMY ATMANANDA VS. RAMKRISHNA TAPOVANAM [REFERRED TO]
VIRENDER NATH GAUTAM VS. SATPAL SINGH [REFERRED TO]
ANIL VASUDEV SALGAONKAR VS. NARESH KUSHALI SHIGAONKAR [REFERRED TO]
PONNALA LAKSHMAIAH VS. KOMMURI PRATAP REDDY [REFERRED TO]
KISAN SHANKAR KATHORE VS. ARUN DATTATRAY SAWANT [REFERRED TO]
ASHRAF KOKKUR VS. K.V. ABDUL KHADER [REFERRED TO]