HOULIM SHOKHOPAO MATE Vs. LORHO S. PFOZE

Referred Judgements :-

PADMABATI DASI VS. RASIK LAL DHAR [REFERRED TO]
PUBLIC INTEREST FOUNDATION AND OTHERS VS. UNION OF INDIA [REFERRED TO]
STATE OF BOMBAY VS. PURUSHOTTAM JOG NAIK [REFERRED TO]
BALWAN SINGH VS. LAKSHMI NARAIN [REFERRED TO]
BARIUM CHEMICALS LIMITED VS. COMPANY LAW BOARD [REFERRED TO]
KONAPPA RUDRAPPA NADGOUDA VS. VISHWANATH REDDY [REFERRED TO]
VISHWANATHA REDDY VS. KONAPPA RUDRAPPA NADGOUDA [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
A K K NAMBIAR VS. UNION OF INDIA [REFERRED TO]
MAGRAJPATODIA VS. R K BIRLA [REFERRED TO]
VIRENDRA KUMAR SAKLECHA VS. JAGJIWAN [REFERRED TO]
UDHAV SINGH VS. MADHAV RAO SCINDIA [REFERRED TO]
M NARAYANA RAO G VENKATA REDDY VS. G VENKATA REDDY:M NARAYANA RAO [REFERRED TO]
THIRU JOHN V SUBRAHMANYAM VS. RETURNING OFFICER:RETURNING OFFICER [REFERRED TO]
F A SAPA VAIVENGA SAIKAPTHIANGA ZALAWMA LALHUTHANGA VS. SINGORA:ZONUNTHARA:HRANGTHASANGA:T ROZAMA:ROMANA [REFERRED TO]
GAJANAN KRISHNAJI BAPAT VS. DATTAJI RAGHOBAJI MEGHE [REFERRED TO]
L R SHIVARAMAGOWDA VS. T M CHANDRASHEKAR [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
PRAKASH KHANDRE VS. VIJAYA KUMAR KHANDRE [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
VIRENDER NATH GAUTAM VS. SATPAL SINGH [REFERRED TO]
GOVIND SINGH VS. HARCHAND KAUR [REFERRED TO]
RESURGENCE INDIA VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
KISAN SHANKAR KATHORE VS. ARUN DATTATRAY SAWANT [REFERRED TO]
KRISHNAMOORTHY VS. SIVAKUMAR [REFERRED TO]