(1.) This review petition has been filed to review the order dtd. 15/4/2019 passed in M.C. (EP) No.15 of 2018 by allowing the prayer of the petitioner made in the said Miscellaneous Case.
(2.) The applicant herein is the petitioner in M.C. (EP) No.15 of 2018 as well as in the Election Petition.
(3.) Heard learned counsel for the applicant and learned senior counsel for the contesting respondent.