LAWS(MANIP)-2022-1-5

STATE OF MANIPUR Vs. MUFTI ASLAM KHAN

Decided On January 18, 2022
STATE OF MANIPUR Appellant
V/S
Mufti Aslam Khan Respondents

JUDGEMENT

(1.) Mr. Lenin Hijam, learned Addl. AG appearing for the applicants and Mr. Anjan Prasad Sahu, learned counsel appearing for the respondents.

(2.) In view of the judgment and order passed today in the connected WP(C) No. 373 of 2021, the present application stands closed.