(1.) By order dtd. 8/5/2019, the learned Special Judge (POCSO), Imphal East, dismissed Criminal Misc. Case No.156 of 2018 (Ref: Special Trial (POCSO) No.13 of 2015). Aggrieved thereby, the applicant therein, the accused in the main case, filed this revision under Sec. 397 Cr.P.C.
(2.) By order dtd. 11/6/2019, this Court granted stay of further proceedings in Special Trial (POCSO) No.13 of 2015 on the file of the learned Special Judge (POCSO), Imphal East.
(3.) Heard Mr. N.Surendrajit Singh, learned counsel for the petitioner; and Mr. R.K.Umakanta, learned Public Prosecutor, appearing for the State.