(1.) Heard Mr. M. Devananda, learned counsel for the petitioner in WP(C) No. 538 of 2021 and Mr. Salam Samarjeet, learned Sr. PCCG for the respondents.
(2.) Mr. Devananda, learned counsel for the petitioner argued the case that he has filed the present writ petitioner seeking the prayers as follows :
(3.) Mr. Devananda, learned counsel for the petitioner further argued that the petitioner has raised various grounds in this writ petition to challenge the order of transfer dtd. 30/7/2021.