LAWS(MANIP)-2021-9-2

LAISHRAM BIRAMANGOL SINGH Vs. STATE OF MANIPUR

Decided On September 06, 2021
Laishram Biramangol Singh Appellant
V/S
STATE OF MANIPUR Respondents

JUDGEMENT

(1.) Heard Shri S. Biswajit Meitei, learned Advocate appearing for the review petitioners; Shri H. Tarunkumar, learned Advocate appearing for the respondent Nos.6 and 7; Shri Ng. Jotindra Luwang, learned Advocate appearing for two of the respondents; Shri R.S. Reisang, learned Senior Advocate appearing for the respondent No.5 and Shri Bimal Kumar, learned Advocate appearing for the State respondents. So far as the other respondents are concerned, no one has entered appearance on their behalf nor are they present in the Court.

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