LAIRENLAKPAM POIREITON MEITEI Vs. STATE OF MANIPUR

Referred Judgements :-

E P ROYAPPA VS. STATE OF TAMIL NADU [REFERRED TO]
JASBHAI MOTIBHAI DESAI VS. ROSHAN KUMAR HAJI BASHIR AHMED [REFERRED TO]
MANEKA GANDHI VS. UNION OF INDIA [REFERRED TO]
RAMANA DAYARAM SHETTY VS. INTERNATIONAL AIRPORT AUTHORITY OF INDIA [REFERRED TO]
N C SINGHAL VS. UNION OF INDIA [REFERRED TO]
MUNICIPAL COUNCIL RATLAM VS. VARDICHAN [REFERRED TO]
J C YADAV VS. STATE OF HARYANA [REFERRED TO]
NEELIMA MISRA VS. HARINDER KAUR PAINTAL [REFERRED TO]
KUMARI SHRILEKHA VIDYARTHI VS. STATE OF UTTAR PRADESH [REFERRED TO]
ALL INDIA IMAM ORGANIZATION VS. UNION OF INDIA [REFERRED TO]
AJIT SINGH VS. STATE OF PUNJAB [REFERRED TO]
SURAJ PRAKASH GUPTA VS. STATE OF JAMMU AND KASHMIR [REFERRED TO]
KAPILA HINGORANI VS. STATE OF BIHAR [REFERRED TO]
SECRETARY STATE OF KARNATAKA VS. UMADEVI [REFERRED TO]
STATE OF U P VS. CHAUDHARI RAN BEER SINGH [REFERRED TO]
K D SHARMA VS. STEEL AUTHORITY OF INDIA LTD [REFERRED TO]
DILIP KUMAR GARG VS. STATE OF U P [REFERRED TO]
RAJESH KAGRA VS. STATE OF MP [REFERRED TO]
SRI RAM BUILDERS VS. STATE OF M.P. [REFERRED TO]
T.M. SAMPATH VS. SECRETARY, MINISTRY OF WATER RESOURCES [REFERRED TO]
PARISONS AGROTECH (P) LTD. AND ORS. VS. UNION OF INDIA (UOI) AND ORS. [REFERRED TO]
ESSAR STEEL LTD. VS. UNION OF INDIA & ORS. [REFERRED TO]
SHRIPAL BHATI VS. STATE OF U.P. [REFERRED TO]