NIMAICHAND LUWANG Vs. TH. SHYAMKUMAR

Referred Judgements :-

PRAKASH KHANDRE V. DR. VIJAYKUMAR KHANDRE AND OTHERS [REFERRED TO]
KALAWATI VS. THESTAT OF HIMACHAL PRADESH [REFERRED TO]
SAMANT N BALKRISHNA VS. GEORGE FERNANDEZ [REFERRED TO]
M. NARAYANA RAO VS. G. VENKATA REDDY [REFERRED TO]
MANOHAR JOSHI VS. NITIN BHAURAO PATIL [REFERRED TO]
UNION OF INDIA VS. ASSOCIATION FOR DEMOCRATIC REFORMS [REFERRED TO]
PEOPLES UNION FOR CIVIL LIBERTIES VS. UNION OF INDIA [REFERRED TO]
BASHEER ALIAS N P BASHEER VS. STATE OF KERALA [REFERRED TO]
JAGDISH SINGH VS. MADHURI DEVI [REFERRED TO]
ANIL VASUDEV SALGAONKAR VS. NARESH KUSHALI SHIGAONKAR [REFERRED TO]
STATE OF GUJARAT VS. DIWANJI GARDHARJI [REFERRED TO]
SHEO RAJ VS. STATE [REFERRED TO]
STATE OF MADHYA PRADESH VS. MOORATSINGH [REFERRED TO]
SH. NAND RAM BAGRI VS. SH. JAI KISHAN [REFERRED TO]
RESURGENCE INDIA VS. ELECTION COMMISSION OF INDIA [REFERRED TO]
SURINDER KUMAR VS. STATE OF HIMACHAL PRADESH [REFERRED TO]
KRISHNAMOORTHY VS. SIVAKUMAR [REFERRED TO]
POOJA PAL VS. UNION OF INDIA AND ORS. [REFERRED TO]
SATISH UKEY VS. DEVENDRA GANGADHARRAO FADNAVIS [REFERRED TO]